Himachal Pradesh High Court
M/S Mountain Steels Private Ltd. vs . Hpsebl on 11 November, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
M/s Mountain Steels Private Ltd. Vs. HPSEBL .
CWP No. 2445/202011.11.2022 Present: Mr. Shrawan Dogra, Sr. Advocate with Mr. Manik Sethi, Mr. Tejasvi Dogra & Mr. Harsh Kalta, Advocates, for the petitioner.
Mr. Vishal Thakur, Advocate, vice Mr. Vikrant Thakur, Advocate, for the respondents.
CMP No. 15738/2022 Reply within two weeks. List on 25.11.2022. In the meanwhile, disconnection notice dated 15.10.2022 (Annexure A-3) to the extent of claiming demand charges is ordered to be stayed.
Copy dasti.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 11.11.2022 (pankaj) ::: Downloaded on - 14/11/2022 20:32:09 :::CIS