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State of Tamilnadu - Section

Section 5 in The Tamil Nadu Regulation of Admission in Professional Courses Act, 2006

5. Evaluation of students of various other Boards with Slate Board Students.

- The equation of students who have qualified through various Boards or various streams from which the students are drawn shall be done only after they undergo the Common Entrance Test based on the syllabus of the State Board and the marks obtained in such a test shall be equated with the marks obtained by the students in the Plus two examination of the State Board conducted by the Board of Higher Secondary Examinations of the Government of Tamil Nadu.