Allahabad High Court
Deepak Pal vs State Of U.P. And Another on 10 April, 2025
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2025:AHC:56256 Court No. - 80 Case :- CRIMINAL APPEAL No. - 12235 of 2024 Appellant :- Deepak Pal Respondent :- State of U.P. and Another Counsel for Appellant :- Mahmudul Hasan Counsel for Respondent :- G.A. Hon'ble Nalin Kumar Srivastava,J.
1. Appeal is allowed. Bail granted.
2. For orders, see order of date passed in connected Criminal Appeal No.11885 of 2024 (Suraj Singh Chauhan alias Thakur Vs. State of U.P.).
Order Date :- 10.4.2025 ss