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[Cites 0, Cited by 0] [Section 328(2)] [Section 328] [Entire Act]

State of Bihar - Subsection

Section 328(2)(h) in The Bihar Municipal Act, 2007

(h)requirements of parts of building plinth, habitable room, kitchen, pantry, bathroom, water closet, loft, ledge, mezzanine floor, store-room, garage, roof, basement, chimney, lighting and ventilation of room, parapet, wells, septic tanks, and boundary wall,