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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 6(3) in The 'Union Territory of Andaman and Nicobar Islands' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(3)The terms and conditions of the service of the Chairperson and members of the Grievance redressal and dispute resolution committee shall not be varied to their disadvantage during their tenure of office.