Meghalaya High Court
Tura Municipal Board Representing vs . Enilla Ch. Marak & Ors. on 26 October, 2021
Author: W. Diengdoh
Bench: W. Diengdoh
Serial No. 04
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
WP(C) No. 61 of 2020
Date of Order: 26.10.2021
Tura Municipal Board Representing Vs. Enilla Ch. Marak & Ors.
By the Chief Executive Officer
Coram:
Hon'ble Mr. Justice W. Diengdoh, Judge
Appearance:
For the Petitioner/Appellant(s) : Ms. B. Mondal, Adv.
For the Respondent(s) : Mr. S. Deb, Adv. for R 1.
Mr. S. Dey, Adv. for R 2 & 3.
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No Ms. B. Mondal, learned counsel for the petitioner is present.
As prayed for by Mr. S. Deb, learned counsel for the respondent No. 1 and Mr. S. Dey, learned counsel for the respondents No. 2 & 3, some more time is allowed to file their counter affidavits.
List this matter after 3(three) weeks.
Judge Meghalaya 26.10.2021 "D. Nary, PS"