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Meghalaya High Court

Tura Municipal Board Representing vs . Enilla Ch. Marak & Ors. on 26 October, 2021

Author: W. Diengdoh

Bench: W. Diengdoh

     Serial No. 04
     Regular List

                          HIGH COURT OF MEGHALAYA
                              AT SHILLONG

WP(C) No. 61 of 2020
                                                        Date of Order: 26.10.2021
Tura Municipal Board Representing                 Vs.   Enilla Ch. Marak & Ors.
By the Chief Executive Officer
Coram:
                 Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)    :      Ms. B. Mondal, Adv.
For the Respondent(s)              :      Mr. S. Deb, Adv. for R 1.

Mr. S. Dey, Adv. for R 2 & 3.

i) Whether approved for reporting in Yes/No Law journals etc.:

ii) Whether approved for publication in press: Yes/No Ms. B. Mondal, learned counsel for the petitioner is present.

As prayed for by Mr. S. Deb, learned counsel for the respondent No. 1 and Mr. S. Dey, learned counsel for the respondents No. 2 & 3, some more time is allowed to file their counter affidavits.

List this matter after 3(three) weeks.

Judge Meghalaya 26.10.2021 "D. Nary, PS"