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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(1) in The M.P. Municipal Services (Scale of Pay and Allowances) Rules, 1967

(1)Where "the emoluments for fixing pay" of an employee arc below the minimum of the new scale applicable to him, he shall be placed at the minimum of the new scale.