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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

Union of India - Subsection

Section 53(2)(f) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

(f)the priority date, if any, to be accorded pursuant to claim to a right of a convention application made under section 84;