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[Cites 0, Cited by 0] [Section 39(3)] [Section 39] [Entire Act]

State of Himachal Pradesh - Subsection

Section 39(3)(b) in Himachal Pradesh General Sales Tax Act, 1968

(b)of any such particulars to any person entrusted with the administration of this Act for the purposes of carrying out the objects of this Act;