Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in The General Grading and Marking Rules, 1988 (2)[ They shall apply to all articles of agricultural and other produce included in the Schedule to the Act.] [Enforced w.e.f. 17th June, 1989.]
