Section 2(1)(a) in The Rajasthan Land Revenue (Allotment and Conversion of (X X X) Land For Establishment of Brick Kilns) Rules, 1987

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(a)'Act' means the Rajasthan Land Revenue Act. 1956:

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