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Punjab-Haryana High Court

Union Territory Chandigarh vs Manjit Singh on 7 January, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

      In the High Court of Punjab & Haryana at Chandigarh


                                        R. F. A. No. 222 of 2003 (O&M)




Union Territory Chandigarh                                  ... Appellant
                                                   vs
Manjit Singh                                                .... Respondent

Coram: Hon'ble Mr. Justice Rajesh Bindal Present: None.

Rajesh Bindal J.

For the detailed reasons recorded in R. F. A. No. 2417 of 2001 - Ravinder Singh vs Union Territory, Chandigarh, vide separate order passed today, the present appeal is disposed of in same terms.





7.1.2010                                                ( Rajesh Bindal)
vs.                                                           Judge