Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173] [Entire Act] State of Goa - Subsection Section 173(i) in The Goa Goods and Services Tax Act, 2017 (i)in the Goa Panchayat Raj Act, 1994 in section 153, in sub-section (3), clauses (c) and (n) shall be omitted;
