Bombay High Court
Ramdas Athawale, Chairman And Ors vs Dr. S.P. Gaikwad And Anr on 23 February, 2021
Author: M. S. Karnik
Bench: M. S. Karnik
29. wp 7786.18.doc
Urmila Ingale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 7786 OF 2018
Ramdas Athawale and ors. ....Petitioners
Vs.
Dr.S.P. Gaikwad and ors. ..... Respondents
WITH
WRIT PETITION NO. 610 OF 2019
S.P. Gaikwad ....Petitioner
Vs.
Ramdas Athawale, Chairman and ors. ..... Respondents
Mr.Susheel Mahadeshwar a/w Ms.Ranjana Todankar, for
Petitioner, in WP/7786/2018.
Mr.Nitesh Bhutekar, for Respondent No.1 in WP/7786/ & for
Petitioner in WP/610/2019.
Mrs.v.s. Nimbalkar, AGP for the Respondent - State in
WP/610/2019.
Mrs.M.S.Bane, AGP for the Respondent - State in WP/7786/2018.
Mr.Sanghraj Rupwate a/w Mr.Prakash Ambedkar i/b Mr.Milind
Ingole, for Respondents No. 3& 4.
CORAM : M. S. KARNIK, J.
DATE : 23rd FEBRUARY, 2021 P.C. :
. Stand over to 08/03/2021 at 4.30 p.m. (M.S.KARNIK, J.) Digitally signed by Urmila Urmila P. Ingle P. Date:
Ingle 2021.02.23 1/1 18:46:31 +0530