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Bombay High Court

Ramdas Athawale, Chairman And Ors vs Dr. S.P. Gaikwad And Anr on 23 February, 2021

Author: M. S. Karnik

Bench: M. S. Karnik

                                                                                 29. wp 7786.18.doc

                      Urmila Ingale

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               CIVIL APPELLATE JURISDICTION


                                              WRIT PETITION NO. 7786 OF 2018

                              Ramdas Athawale and ors.               ....Petitioners
                                    Vs.
                              Dr.S.P. Gaikwad and ors.               ..... Respondents

                                                        WITH

                                               WRIT PETITION NO. 610 OF 2019

                              S.P. Gaikwad                      ....Petitioner
                                    Vs.
                              Ramdas Athawale, Chairman and ors. ..... Respondents


                              Mr.Susheel Mahadeshwar a/w Ms.Ranjana Todankar, for
                              Petitioner, in WP/7786/2018.
                              Mr.Nitesh Bhutekar, for Respondent No.1 in WP/7786/ & for
                              Petitioner in WP/610/2019.
                              Mrs.v.s. Nimbalkar,     AGP for the Respondent - State in
                              WP/610/2019.
                              Mrs.M.S.Bane, AGP for the Respondent - State in WP/7786/2018.
                              Mr.Sanghraj Rupwate a/w Mr.Prakash Ambedkar i/b Mr.Milind
                              Ingole, for Respondents No. 3& 4.



                                                        CORAM :    M. S. KARNIK, J.

DATE : 23rd FEBRUARY, 2021 P.C. :

. Stand over to 08/03/2021 at 4.30 p.m. (M.S.KARNIK, J.) Digitally signed by Urmila Urmila P. Ingle P. Date:
Ingle 2021.02.23 1/1 18:46:31 +0530