Telangana High Court
Nakrekal Silk Handloom Weavers Coop ... vs The Principal Secretary To Government, on 25 September, 2019
Author: P.Naveen Rao
Bench: P. Naveen Rao
HONOURABLE SRI JUSTICE P. NAVEEN RAO
WRIT PETITION No. 25985 of 2010
Date :25.9.2019
Between:
Nakrekal Silk Handloom Weavers Coop Production
Sales Society Limited R No 22/SH Nakrekal Village and
Mandal Nalgonda District represented by its President
Pendam Sadanandam S/o Lakshmipathi aged about 49 years
R/o Nakrekal and another
Petitioners
And
The Principal Secretary to Government
Agriculture Cooperation Sericulture Department Govt of A P
Secretariat Buildings Hyderabad & others
Respondents
The Court made the following:
HONOURABLE SRI JUSTICE P. NAVEEN RAO
WRIT PETITION No. 25985 of 2010
ORAL ORDER:
Learned counsel for petitioners submitted that the cause in the writ petition does not survive. Recording the same, writ petition is dismissed. Miscellaneous petitions, if any pending, are closed.
_________________ P.NAVEEN RAO,J DATE: 25-9-2019 TVK 14 HONOURABLE SRI JUSTICE P. NAVEEN RAO WRIT PETITION No. 25985 of 2019 Date :25.9.2019