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Telangana High Court

Nakrekal Silk Handloom Weavers Coop ... vs The Principal Secretary To Government, on 25 September, 2019

Author: P.Naveen Rao

Bench: P. Naveen Rao

           HONOURABLE SRI JUSTICE P. NAVEEN RAO

               WRIT PETITION No. 25985 of 2010

                        Date :25.9.2019

Between:

Nakrekal Silk Handloom Weavers Coop Production
Sales Society Limited R No 22/SH Nakrekal Village and
Mandal Nalgonda District represented by its President
Pendam Sadanandam S/o Lakshmipathi aged about 49 years
R/o Nakrekal and another

                                                  Petitioners

                                And

The Principal Secretary to Government
Agriculture Cooperation Sericulture Department Govt of A P
Secretariat Buildings Hyderabad & others
                                                 Respondents

The Court made the following:
                 HONOURABLE SRI JUSTICE P. NAVEEN RAO

                     WRIT PETITION No. 25985 of 2010

ORAL ORDER:

Learned counsel for petitioners submitted that the cause in the writ petition does not survive. Recording the same, writ petition is dismissed. Miscellaneous petitions, if any pending, are closed.

_________________ P.NAVEEN RAO,J DATE: 25-9-2019 TVK 14 HONOURABLE SRI JUSTICE P. NAVEEN RAO WRIT PETITION No. 25985 of 2019 Date :25.9.2019