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[Cites 0, Cited by 2] [Entire Act]

State of Uttar Pradesh - Section

Section 12 in The Benares Family Domains Act, 1904

12. Exemption.

- The State Government may, by notification in the [Official Gazette] [Substituted for 'Gazette' by the ALO 1937.], except any land or class of land or any class of tenant from liability to pay the whole or any part of the rate notified under section 4 and may cancel such exemption.