Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Telangana - Subsection Section 3(2) in Telangana Infectious Diseases Act, 1950 (2)to such authority, if any, as Government may by notification in the [Official Gazette] [Substituted for 'Jarida' by the A.P.A.O. 1957.] specify in this behalf.
