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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttarakhand - Subsection

Section 7(a) in Dev Sanskriti Vishwavidyalaya Act, 2002

(a)to provide for instruction in all branches of Indian culture, humanity, information technology and allied fields and to make provision for research and for the advancement and dissemination of knowledge;