Allahabad High Court
Ashish Kumar Yadav & Others vs State Of U.P. & Others on 5 August, 2010
Bench: Imtiyaz Murtaza, Naheed Ara Moonis
Court No. - 42 Case :- CRIMINAL MISC. WRIT PETITION No. - 4575 of 2010 Petitioner :- Ashish Kumar Yadav & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Prabhakar Dwivedi Respondent Counsel :- Govt. Advocate,Muktesh Kumar Singh Hon'ble Imtiyaz Murtaza,J.
Hon'ble Naheed Ara Moonis,J.
List revised. None appears on behalf of the petitioners. The report of the Mediation Centre is available on the record and it reveals that the mediation between the parties has failed. It is informed by the learned AGA that in this case charge sheet has been submitted. In view of the above, the writ petition has become infructuous and is dismissed.
Interim order granted earlier is also vacated. Order Date :- 5.8.2010 Salim