Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 142 in Mizoram Excise Rules, 1983 142. Brewing book to kept on premises. - The brewer shall enter true original gravity of worts, and shall keep the book on the premises entered in the description referred to in Rule 134, at all times accessible to the officer and ready for his inspection.
