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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1D) in The Institutes of Technology Act, 1961

(1D)[ The Institute of Technology, Banaras Hindu University shall, on such incorporation, be called the Indian Institute of Technology (Banaras Hindu University), Varanasi.] [Inserted by Act No. 34 of 2012]
(IE)[ The Indian School of Mines, Dhanbad shall, on such incorporation, be called the Indian Institute of Technology (Indian School of Mines), Dhanbad.] [Inserted by Notification Act No. 41 of 2016.]