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[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(5)(h) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(h)All other specifications shall conform to IS 5326 - 1969 and requirements under the Merchant Shipping Act, 1958 and the rules made thereunder.