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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(3) in West Bengal Municipal Employees' (Classification, Control, Appeal and Conduct) Rules, 2010

(3)A municipal employee who is placed under suspension or be deemed to be under suspension in the circumstances mentioned in sub rule (1) shall irrespective of the circumstances which lead to, or resulted in, suspension be entitled to subsistence allowance during the period of suspension.