Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101A] [Entire Act] Union of India - Subsection Section 101A(5) in The Insurance Act, 1938 (5)No notification under sub-section (2) shall be issued except after consultation with the Advisory Committee constituted under section 101B .
