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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Sikkim - Subsection

Section 6(2) in Sikkim (Collection of Taxes and Prevention of Evasion of Payment of Taxes) Act, 1987

(2)Such demand may be served by personal service or by affixing a copy thereof on the front main door of the house of that person or through registered post, as may be necessary.