Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Allahabad High Court

Dr. B.P. Masih (Dr. Benzemin Pratap ... vs Manager, Lucknow Christian Degree ... on 4 November, 2019

Bench: Anil Kumar, Saurabh Lavania





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 586 of 2007
 

 
Petitioner :- Dr. B.P. Masih (Dr. Benzemin Pratap Masih)
 
Respondent :- Manager, Lucknow Christian Degree College,Lucknow & 2 Ors.
 
Counsel for Petitioner :- Deepak Srivastava,Deepak Srivastava,Hari Kant,Priya Vrat,Shakti Vikram Srivastava,Suresh Chandra Srivastava
 
Counsel for Respondent :- C.S.C.,B.K.Singh
 

 
Hon'ble Anil Kumar,J.
 

Hon'ble Saurabh Lavania,J.

As prayed, list on 13.11.2019.

.

(Saurabh Lavania,J.) (Anil Kumar,J.) Order Date :- 4.11.2019 dk/