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State of Tamilnadu - Section

Section 4 in Tamil Nadu Cotton Control Rules, 1954

4. Publicity of notification.

- The draft of any notification under sub-section (1) of section 3, shall be published in English in the [Fort. St. George Gazelle] [Now Tamil Nadu Government Gazette.] and in English and in the regional language in the Gazette or Gazettes of the district or districts in which the controlled area is situated. The draft notification shall also be printed in the regional language or languages or the district or districts concerned and distributed freely through village officers and a copy of it shall also be affixed in the village chavadi or in any conspicuous place in the village or villages in which the controlled area is situated. The contents of the notification shall also be given publicity by beat tom-tom in the village or villages concerned.