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[Cites 0, Cited by 0] [Section 133B] [Entire Act]

Union of India - Subsection

Section 133B(9) in The Aircraft Rules, 1937

(9)An organization shall comply with such requirements as may be specified in the publication titled ["Civil Aviation Requirements"] [Substituted by Notification No. G.S.R. 32 (E) dated 13.1.2015 (w.e.f. 23.3.1937)].