Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Uttar Pradesh - Subsection

Section 100(9) in Rules under the United Provinces Excise Act, 1910

(9)The control of any Government vehicle placed under the Superintendent of Excise shall rest with the Assistant Excise Commissioner in charge, Ganja and Charas Squad, Uttar Pradesh, Allahabad.Excise InspectorsA-General