Calcutta High Court (Appellete Side)
M/S. Sunita Tannery vs Sanjay Kumar Dosad & Ors on 31 August, 2015
Author: Jyotirmay Bhattacharya
Bench: Jyotirmay Bhattacharya
1
31.8.2015
Item No. 38
Court No. 14
ac
F.M.A.T. 894 of 2015
M/s. Sunita Tannery
-versus-
Sanjay Kumar Dosad & Ors.
Mr. Debasish Roy,
Mr. Gopal Pahari,
Mr. Sk. Abdul Nasir.
... For the Appellant.
This appeal will be heard.
Issue usual notice. The lower court records need
not be called for.
Re : CAN 8328 of 2015.
The appellant is directed to serve copy of this
application upon the respondents and/or their learned
advocate-on-record intimating that this application will be listed for hearing two weeks hence. Such service should be effected by registered post or speed post with A/d. The appellant is directed to file affidavit of service on the next date of hearing.
(Jyotirmay Bhattacharya, J.) (Debi Prosad Dey J.)