Delhi High Court - Orders
Union Of India vs Bharat Biotech International Ltd on 7 October, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Neena Bansal Krishna
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 82/2020, CM APPL. 14938/2020,
CM APPL. 14939/2020, CM APPL. 32610/2020
UNION OF INDIA ..... Appellant
Through: Mr. Kirti Man Singh, CGSC with Ms.
Manmeet Kaur Sareen , Mr. Varun
Rajawat, Mr. Taha Yasin, Mr.
Bhagwan Swaroop Shukla, CGSC,
Mr. Rajesh Ranjan, Sr. Panel
Counsel, Mr. Saran Kumar, Mr.
Archit Chauhan, Mr. Aman Kapoor
and Mr. Adil Vasudeva, Advocates.
versus
BHARAT BIOTECH INTERNATIONAL LTD. ..... Respondent
Through: Mr. Sughosh Subramanyam and Mr.
Shashank Chaturvedi, Advocates.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 07.10.2023
1. Arguments heard.
2. Reserved for Judgment.
SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J OCTOBER 7, 2023/va This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/10/2023 at 22:49:22