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Delhi High Court - Orders

Union Of India vs Bharat Biotech International Ltd on 7 October, 2023

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait, Neena Bansal Krishna

                                    $~3
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           FAO(OS) (COMM) 82/2020, CM APPL. 14938/2020,
                                                CM APPL. 14939/2020, CM APPL. 32610/2020
                                                UNION OF INDIA                                                                    ..... Appellant
                                                                                      Through:                Mr. Kirti Man Singh, CGSC with Ms.
                                                                                                              Manmeet Kaur Sareen , Mr. Varun
                                                                                                              Rajawat, Mr. Taha Yasin, Mr.
                                                                                                              Bhagwan Swaroop Shukla, CGSC,
                                                                                                              Mr. Rajesh Ranjan, Sr. Panel
                                                                                                              Counsel, Mr. Saran Kumar, Mr.
                                                                                                              Archit Chauhan, Mr. Aman Kapoor
                                                                                                              and Mr. Adil Vasudeva, Advocates.
                                                             versus
                                                BHARAT BIOTECH INTERNATIONAL LTD.                                                 ..... Respondent
                                                                                      Through:                Mr. Sughosh Subramanyam and Mr.
                                                                                                              Shashank Chaturvedi, Advocates.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                                HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                                                                      ORDER

% 07.10.2023

1. Arguments heard.

2. Reserved for Judgment.

SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J OCTOBER 7, 2023/va This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/10/2023 at 22:49:22