Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(1)(v) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(v)The Chief Conservator of Forests or his nominee, not below the rank of Conservator of Forests.