Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(4)(a) in Cotton Ginning and Pressing Factories (Tamil Nadu Amendment) Act, 1948 (a)in respect of which no licence has been granted, or the licence granted in respect of which has been suspended or cancelled, or