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[Cites 0, Cited by 0] [Section 34(4)] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(4)(b) in First Statutes of the Jai Narayan Vyas University Jodhpur

(b)If it is a policy expressed on face of it to be for the benefit of the wife/husband of the subscriber or of his wife/her husband and children or any of them, be delivered to the Registrar.