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State of Himachal Pradesh - Section

Section 1 in The Himachal Pradesh Nautor Land Rules, 1968

1. Title,extent and commencement.

(1)These rules may be called the Himachal Pradesh Nautor Land Rules, 1968.
(2)These Rules shall extend to the whole of Himachal Pradesh except the areas where the Nautor Rules made under the Indian Forest Act, 1927, are applicable.