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[Cites 0, Cited by 0] [Section 112] [Entire Act]

State of Punjab - Subsection

Section 112(2) in The Punjab Motor Vehicles Rules, 1989

(2)An application for renewal under sub-rule (1) shall be made to the State or a Regional Transport Authority, as the case may be, in Form Pb. GBA-3 not less than thirty days before the date of its expiry.