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Supreme Court - Daily Orders

R. Dhanasundari @ R. Rajeswari vs A.N. Umakanth And Ors on 27 February, 2015

Bench: Chief Justice, A.K. Sikri

  ITEM NO.1                             COURT NO.1                  SECTION XII

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

  I.A. 3/2015 in Civil Appeal                No(s).   7292/2009

  R. DHANASUNDARI @ R. RAJESWARI                                      Appellant(s)

                                                VERSUS

  A.N. UMAKANTH & ORS.                                                Respondent(s)

  (for directions and office report)


  Date : 27/02/2015 This application was called on for hearing
  today.


  CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.K. SIKRI


  For Appellant(s)                  Mr.Thomas P.Joseph, Adv.
                                    Mr. M. A. Chinnasamy,Adv.


  For Respondent(s)                 Mr. P. V. Yogeswaran,Adv.

                                     Mrs. D. Bharathi Reddy,Adv.

                                    Mr.Sunil Fernandes, Adv.
                                    Ms.Astha Sharma, Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

List the I.A. along with the main matter.

(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2015.02.28 11:33:41 IST Reason: