Supreme Court - Daily Orders
R. Dhanasundari @ R. Rajeswari vs A.N. Umakanth And Ors on 27 February, 2015
Bench: Chief Justice, A.K. Sikri
ITEM NO.1 COURT NO.1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 3/2015 in Civil Appeal No(s). 7292/2009
R. DHANASUNDARI @ R. RAJESWARI Appellant(s)
VERSUS
A.N. UMAKANTH & ORS. Respondent(s)
(for directions and office report)
Date : 27/02/2015 This application was called on for hearing
today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
For Appellant(s) Mr.Thomas P.Joseph, Adv.
Mr. M. A. Chinnasamy,Adv.
For Respondent(s) Mr. P. V. Yogeswaran,Adv.
Mrs. D. Bharathi Reddy,Adv.
Mr.Sunil Fernandes, Adv.
Ms.Astha Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the I.A. along with the main matter.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2015.02.28 11:33:41 IST Reason: