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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(5)(vi) in Punjab Management of Senior Citizen Homes for Elderly Persons Scheme, 2019

(vi)details of linkages and networking with other governmental, nongovernmental, corporate and other community based agencies on providing need-based services to elderly persons;