Calcutta High Court
The State Of West Bengal & Ors vs Md. Abu Taher Mollah & Ors on 13 September, 2013
Author: Arun Mishra
Bench: Arun Mishra
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
APO No.320 of 2010
G.A. No. 2262 of 2010
WITH
W.P. No.715 of 2008
THE STATE OF WEST BENGAL & ORS.
VERSUS
MD. ABU TAHER MOLLAH & ORS.
BEFORE :
The Hon'ble CHIEF JUSTICE ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI Date : 13th September, 2013 The Court : The case was kept pending due to decision in SLP (Civil) No.15644 of 2008. The same has been disposed of on 08.01.2013. Now, the issue has been decided by a Special Bench of this Court on 16th July, 2013 in APO No.94 of 2009 (District Inspector of Schools (SE), Kolkata & Anr. Vs. Abhjit Baidya & Ors.
Accordingly, this matter is disposed of in terms of the aforesaid decision of the Special Bench.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, C.J.) GH.
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