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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(22) in Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017

(22)"Ocean Sciences" means all education and research in Ocean Science including ocean resource development, living and non-living resources and their exploration, conservation, fostering, consumption, management and trade; (Central Act No.8 of 1948).