Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 3 in The Orissa Medical Registration Act, 1961

3. Establishment of Orissa Council of Medical Registration.

- A Council shall be established and called "the Orissa Council of Medical Registration" and such Council shall be a body corporate and have perpetual succession and a common seal and shall by the said name sue and be sued.