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State of West Bengal - Section

Section 48 in The Appellate Side Rules of The High Court at Calcutta

48. In every case in which an appeal has been admitted, the Registrar shall cause paper - books to be prepared in accordance with the provisions of Chapter IX: .

[Provided that unless specially directed, no paper - book shall be prepared in second appeals heard by a single Judge.] [Added by Notification No. 9208-G, dated 18.12.1958.]