Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act] State of Haryana - Subsection Section 30(2)(h) in Haryana Tax on Entry of Goods Into Local Areas Act, 2008 (h)the duties and powers of officers appointed for the purpose of enforcing the provisions of this Act;