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[Cites 0, Cited by 0] [Section 407(2)] [Section 407] [Entire Act]

State of Punjab - Subsection

Section 407(2)(ii) in The Punjab Municipal Corporation Act, 1976

(ii)all powers and duties of the Corporation during its dissolution shall be exercised and performed by such person or authority, as the Government may, by notification, appoint in this behalf ; and