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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Telangana - Subsection

Section 14(2) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(2)In the election to Member, Mandal Praja Parishad and Member, Zilla Praja Parishad, for the purpose of listing, the names of the candidates shall be classified as follows namely: -
(a)candidates of recognized National and State political parties;
(b)candidates of registered political parties with a reserved symbol;
(c)candidates of registered political parties without a reserved symbol;
(d)Independent candidates.