Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12E] [Entire Act] Securities And Exchange Board Of India - Subsection Section 12E(10) in Securities and Exchange Board of India (Portfolio Managers) Regulations, 1993 (10)maintain any additional records as may be specified by the Board and disclose the same to the Board as and when required;
