Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5A] [Entire Act]

State of Tamilnadu - Subsection

Section 5A(g) in Tamil Nadu Preservation of Private Forests Rules, 1946

(g)A certificate that the trees proposed to be felled are in accordance with the specifications prescribed in clauses (1) of rule 4 and sub-clauses (i) to (iv) of sub-rule (2) of rule 4, as the case may be, is required.