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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(f) in ANDHRA PRADESH ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS RULES 1960

(f)“ mining operation” means any operation for the purpose of searching for or obtaining minerals and includes quarrying, excavation, blasting and any operation of a like nature;