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[Cites 0, Cited by 0] [Section 53(3)] [Section 53] [Entire Act]

State of Jharkhand - Subsection

Section 53(3)(xxvii) in Jharkhand Agricultural Produce Markets Act, 2000

(xxvii)the assistance to be rendered to a seller where he sells his agricultural produce directly to a purchaser without the assistance of a commission agent;