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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Karnataka - Subsection

Section 59(1)(b) in Karnataka Panchayat Raj Act, 1993

(b)make over to the Grama Panchayat the Management of waste lands, pasture lands or vacant lands belonging to the Government situated within the panchayat area;